Ram Sahaya Kashyap vs State Of U.P.Through Its ...
2017 Latest Caselaw 2251 ALL

Citation : 2017 Latest Caselaw 2251 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Ram Sahaya Kashyap vs State Of U.P.Through Its ... on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6319 of 2001
 

 
Petitioner :- Ram Sahaya Kashyap
 
Respondent :- State Of U.P.Through Its Secy.Revenue And 3 Ors.
 
Counsel for Petitioner :- I.P.Singh,Badrish Tripathi,J.K.Sinha,Jawed Murtaza,Nadeem Murtaza,Prabhakar Tiwari,Rajendra Pratap Singh,Rakesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is adjourned for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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