Siya Ram vs State Of U.P.Through Its ...
2017 Latest Caselaw 2246 ALL

Citation : 2017 Latest Caselaw 2246 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Siya Ram vs State Of U.P.Through Its ... on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6339 of 2001
 

 
Petitioner :- Siya Ram
 
Respondent :- State Of U.P.Through Its Prin.Secy.Revenue And 4 Ors.
 
Counsel for Petitioner :- Farooq Ahmad,Ravi Prakash Yadav,Srees Kumar Srivasyava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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