Citation : 2017 Latest Caselaw 2244 ALL
Judgement Date : 12 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5156 of 2002 Petitioner :- Saurabh Gupta Respondent :- State Of U.P.Through The Secy.Urban Development And 2 Ors. Counsel for Petitioner :- Manish Kumar Counsel for Respondent :- C.S.C.,U.K. Srivastava Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner list on its turn.
Order Date :- 12.7.2017
psd
(Vivek Chaudhary,J.)
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