Vijay Bahadur vs Smt. Sheela & 2 Others
2017 Latest Caselaw 2235 ALL

Citation : 2017 Latest Caselaw 2235 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Vijay Bahadur vs Smt. Sheela & 2 Others on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 983 of 2017
 

 
Appellant :- Vijay Bahadur
 
Respondent :- Smt. Sheela & 2 Others
 
Counsel for Appellant :- Virendra Singh Parmar,Shive Datta Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

There is a short delay of 6 days. It is condoned. Issue notice to the respondents by RPAD returnable at an early date fixing 04.09.2017.

Order Date :- 11.7.2017

pks

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