Mahmood Alam Khan & 2 Others vs State Of U.P. & 4 Others
2017 Latest Caselaw 2231 ALL

Citation : 2017 Latest Caselaw 2231 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Mahmood Alam Khan & 2 Others vs State Of U.P. & 4 Others on 11 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 27298 of 2017
 

 
Petitioner :- Mahmood Alam Khan & 2 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Arti Raje
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Ms. Arti Raje, learned counsel for the petitioners and learned standing counsel for the State-respondents.

As prayed, put put on 18.07.2017, as fresh.

By that time, proper amendment application may be filed.

Order Date :- 11.7.2017

Swati

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