Smt. Pushpa Sharma vs Surendra Kumar Kaushal & Another
2017 Latest Caselaw 2229 ALL

Citation : 2017 Latest Caselaw 2229 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Smt. Pushpa Sharma vs Surendra Kumar Kaushal & Another on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 891 of 2017
 

 
Appellant :- Smt. Pushpa Sharma
 
Respondent :- Surendra Kumar Kaushal & Another
 
Counsel for Appellant :- Tapan Kumar Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned counsel for the appellant prays for and is allowed ten days' time to file the certified copy of the impugned order.

List thereafter.

Order Date :- 11.7.2017

pks

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