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Luxmi Niwas Pandey vs Add. Director Of Education & ...
2017 Latest Caselaw 2208 ALL

Citation : 2017 Latest Caselaw 2208 ALL
Judgement Date : 11 July, 2017

Allahabad High Court
Luxmi Niwas Pandey vs Add. Director Of Education & ... on 11 July, 2017
Bench: Bharati Sapru, Mahboob Ali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 275 of 2009
 

 
Appellant :- Luxmi Niwas Pandey
 
Respondent :- Add. Director Of Education & Another
 
Counsel for Appellant :- Salil Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List in the next cause list to enable the learned counsel for the appellant to prepare the case better.

Order Date :- 11.7.2017

pks

 

 

 
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