Bhupendra Kumar vs State Of U.P. And Others
2017 Latest Caselaw 2205 ALL

Citation : 2017 Latest Caselaw 2205 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Bhupendra Kumar vs State Of U.P. And Others on 11 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 5487 of 2011
 

 
Petitioner :- Bhupendra Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.C. Jain,Sri. Ashok Khare
 
Counsel for Respondent :- C. S. C.,L.K.Dwivedi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Passed over on the illness slip of Sri P. C. Jain, learned counsel for the petitioner.

Order Date :- 11.7.2017

Swati

Download the LatestLaws.com Mobile App