Brijendra Pal vs The Chairman,Aligarh Gramin Bank ...
2017 Latest Caselaw 2204 ALL

Citation : 2017 Latest Caselaw 2204 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Brijendra Pal vs The Chairman,Aligarh Gramin Bank ... on 11 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 21115 of 2011
 

 
Petitioner :- Brijendra Pal
 
Respondent :- The Chairman,Aligarh Gramin Bank & Others
 
Counsel for Petitioner :- D.S.M. Tripathi,Ashutosh Mani Tripathi,D.S.Tripathi,Nitin Kumar Agrawal
 
Counsel for Respondent :- C.B. Gupta,Amrish Sahai,S.C.,S.N.Verma,Yashwant Varma
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Passed over on the illness slip of Sri Amrish Sahai, learned counsel for the respondents.

Order Date :- 11.7.2017

Swati

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