State Of U.P. Through Prin. Secy. ... vs Ram Autar Mishra & Another
2017 Latest Caselaw 2203 ALL

Citation : 2017 Latest Caselaw 2203 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

State Of U.P. Through Prin. Secy. ... vs Ram Autar Mishra & Another on 11 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1129 of 2014
 

 
Petitioner :- State Of U.P. Through Prin. Secy. Panchayat Raj Deptt. Lko.
 
Respondent :- Ram Autar Mishra & Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 11.7.2017

Pachhere/-

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