Mohmmad Islam vs State Of U.P.
2017 Latest Caselaw 2196 ALL

Citation : 2017 Latest Caselaw 2196 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Mohmmad Islam vs State Of U.P. on 11 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 23 of 2000
 

 
Revisionist :- Mohmmad Islam
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Mohsin Iqbal,M Tauseef
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Vivek Chaudhary,J.

The case is passed over for today.

List again.

Order Date :- 11.7.2017

psd

(Vivek Chaudhary,J.)

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