Bhuneshwar Prasad Lawania vs State Of U.P. & 2 Others
2017 Latest Caselaw 2193 ALL

Citation : 2017 Latest Caselaw 2193 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Bhuneshwar Prasad Lawania vs State Of U.P. & 2 Others on 11 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 27332 of 2017
 

 
Petitioner :- Bhuneshwar Prasad Lawania
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned standing counsel is directed to seek instruction in this matter.

Put up this case on 25.07.2017, as fresh.

Order Date :- 11.7.2017

Swati

Download the LatestLaws.com Mobile App