Anil Kumar Sharma And 5 Others vs State Of U.P.And Another
2017 Latest Caselaw 2190 ALL

Citation : 2017 Latest Caselaw 2190 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Anil Kumar Sharma And 5 Others vs State Of U.P.And Another on 11 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 7586 of 2017
 

 
Applicant :- Anil Kumar Sharma And 5 Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Amit Rana
 
Counsel for Opposite Party :- G.A.,Varinder Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicants is present. None is present for the opp. party no.2 even in revised list.

Put up on 27.7.2017 as unlisted.

Order Date :- 11.7.2017

Gss

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