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Rajendra Prasad Mishra vs State Of U.P. And 4 Others
2017 Latest Caselaw 2180 ALL

Citation : 2017 Latest Caselaw 2180 ALL
Judgement Date : 10 July, 2017

Allahabad High Court
Rajendra Prasad Mishra vs State Of U.P. And 4 Others on 10 July, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29254 of 2017
 

 
Petitioner :- Rajendra Prasad Mishra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anuj Kumar Mishra,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

As prayed, put up day after tomorrow i.e. 12.07.2017, as fresh.

Order Date :- 10.7.2017

Swati

 

 

 
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