Ramchandra Kamal & 3 Others vs Rajesh Kumar Mishra & 2 Others
2017 Latest Caselaw 2168 ALL

Citation : 2017 Latest Caselaw 2168 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Ramchandra Kamal & 3 Others vs Rajesh Kumar Mishra & 2 Others on 10 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 907 of 2017
 

 
Appellant :- Ramchandra Kamal & 3 Others
 
Respondent :- Rajesh Kumar Mishra & 2 Others
 
Counsel for Appellant :- Mohd. Naushad Siddiqui
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List in the next cause list to await return of notice.

Order Date :- 10.7.2017

pks

Download the LatestLaws.com Mobile App