Nityanand Chaubey vs State Of U.P. And Another
2017 Latest Caselaw 2164 ALL

Citation : 2017 Latest Caselaw 2164 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Nityanand Chaubey vs State Of U.P. And Another on 10 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 13884 of 2017
 

 
Applicant :- Nityanand Chaubey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shailesh Kumar Pathak,Anurag Khanna
 
Counsel for Opposite Party :- G.A.,Sanjay Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

The record of connected Cr. Misc. Application u/s 482 Cr.P.C. No. 30930 of 2016 has not been sent by the office.

Put up on 26.7.2017 as unlisted.

In the meantime, learned counsel for the opp. party no.2 may file counter affidavit, if any.

Order Date :- 10.7.2017

Gss

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