Union Of India Thru' General ... vs Heera Lal And Another
2017 Latest Caselaw 2152 ALL

Citation : 2017 Latest Caselaw 2152 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Union Of India Thru' General ... vs Heera Lal And Another on 10 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 32069 of 2015
 

 
Petitioner :- Union Of India Thru' General Manager And Another
 
Respondent :- Heera Lal And Another
 
Counsel for Petitioner :- Prashant Mathur,S.C.
 
Counsel for Respondent :- S.C.,S.M. Ali
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

The case has been called out in the first round. Learned counsel appearing for respondent no. 1 is not present.

List after two weeks.

Interim order, if any, shall continue till next date of listing.

Order Date :- 10.7.2017

Swati

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