The State Of U.P. vs Alam Ali And Others
2017 Latest Caselaw 2143 ALL

Citation : 2017 Latest Caselaw 2143 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

The State Of U.P. vs Alam Ali And Others on 10 July, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 25 of 1998
 

 
Appellant :- The State Of U.P.
 
Respondent :- Alam Ali And Others
 
Counsel for Appellant :- G.A.
 
Counsel for Respondent :- Sri Ashok Bajpai,Suresh Chandra Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Sri S.P.Singh, learned AGA for the State is present alongwith Sri Ashok Bajpai and Sri Suresh Chandra Srivastava, learned counsel for the respondent nos. 1 to 5.

The present criminal appeal has been connected with Criminal Appeal No. 602 of 1997, Ram Abhilakh & Others vs. State of U.P. in which Sri M.P.Yadav and Sri Rambaksh Singh, learned counsel for the appellant are appearing. They are not present today.

List the matter peremptorily in the next cause list.

(Rekha Dikshit,J.) (Ramesh Sinha,J.)

Order Date :- 10.7.2017

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