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Prabhat Kumar Bajpai vs The Collector , District Lucknow & ...
2017 Latest Caselaw 2142 ALL

Citation : 2017 Latest Caselaw 2142 ALL
Judgement Date : 10 July, 2017

Allahabad High Court
Prabhat Kumar Bajpai vs The Collector , District Lucknow & ... on 10 July, 2017
Bench: Amreshwar Pratap Sahi, Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 14520 of 2017
 

 
Petitioner :- Prabhat Kumar Bajpai
 
Respondent :- The Collector , District Lucknow & Ors.
 
Counsel for Petitioner :- Raghunath Singh,Shailendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,Mahesh Chandra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

On the request of learned Additional Chief Standing Counsel, put up on 12.07.2017.

Order Date :- 10.7.2017

psd

(Vivek Chaudhary,J.) (Amreshwar Pratap Sahi,J.)

 

 

 
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