Shyam Behari Patel vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 2138 ALL

Citation : 2017 Latest Caselaw 2138 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Shyam Behari Patel vs State Of U.P. And 4 Ors. on 10 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 26733 of 2017
 

 
Petitioner :- Shyam Behari Patel
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- M.A. Haseen
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned counsel for the petitioner prays for and is granted three week's time to file supplementary affidavit.

List in the week commencing 21.08.2017.

Order Date :- 10.7.2017

Swati

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