Dr. Yogendra Singh vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 2137 ALL

Citation : 2017 Latest Caselaw 2137 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Dr. Yogendra Singh vs State Of U.P. And 2 Ors. on 10 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 28101 of 2017
 

 
Petitioner :- Dr. Yogendra Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Rajesh Kumar Dubey,Rajesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Rajesh Kumar Dubey, learned counsel for the petitioner and learned standing counsel for the State-respondents.

Amendment application is allowed.

Let necessary amendment be incorporated within three days.

Put up as fresh on 14.07.2017.

Order Date :- 10.7.2017

Swati

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