Citation : 2017 Latest Caselaw 2133 ALL
Judgement Date : 8 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- FIRST APPEAL FROM ORDER No. - 1118 of 2001 Appellant :- The Oriental Insurance Co. Ltd. Respondent :- Smt. Jagviri And Others Counsel for Appellant :- V.C. Dixit Hon'ble Bachchoo Lal,J.
Case called out. Learned counsel for the appellant-Insurance Company is present.
Learned counsel for the appellant-Insurance Company submits that this case is not fit for Lok Adalat.
List before appropriate Bench.
Order Date :- 8.7.2017
Gss
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