Citation : 2017 Latest Caselaw 2118 ALL
Judgement Date : 7 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. WRIT PETITION No. - 12281 of 2017 Petitioner :- Ankur Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Rajesh Pathak,Krishna Mohan Singh Counsel for Respondent :- G.A. Hon'ble Satyendra Singh Chauhan,J.
Hon'ble Abhai Kumar,J.
The learned A.G.A. may seek instructions in the matter.
List on 18.7.2017 as fresh before the regular bench.
Order Date :- 7.7.2017
N.A.
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