Ram Gopal & Another vs State Of U.P. & Another
2017 Latest Caselaw 2112 ALL

Citation : 2017 Latest Caselaw 2112 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Ram Gopal & Another vs State Of U.P. & Another on 7 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 69703 of 2015
 

 
Petitioner :- Ram Gopal & Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Connect along with Writ-C No.69703 of 2010.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 7.7.2017

pks

Download the LatestLaws.com Mobile App