State Of U.P.Thr.Secy.Home ... vs Vijay Pratap Singh
2017 Latest Caselaw 2105 ALL

Citation : 2017 Latest Caselaw 2105 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

State Of U.P.Thr.Secy.Home ... vs Vijay Pratap Singh on 7 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 836 of 2013
 

 
Appellant :- State Of U.P.Thr.Secy.Home Deptt.Civil Sectt.Lucknow & Ors.
 
Respondent :- Vijay Pratap Singh
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- Amit Bose
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 7.7.2017

Pachhere/-

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