Zaheer @ Zaheer Ahmad vs State Of U.P.
2017 Latest Caselaw 2099 ALL

Citation : 2017 Latest Caselaw 2099 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Zaheer @ Zaheer Ahmad vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1629 of 2011
 

 
Appellant :- Zaheer @ Zaheer Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gulam Rabbani
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri Gulam Rabbani,, learned counsel for the appellant is present alongwith Sri M.Y.Ansari, learned AGA for the State..

As prayed, list after three weeks.

Order Date :- 7.7.2017

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