Jageshwar @ Jage & Others vs State Of U.P. & Others
2017 Latest Caselaw 2098 ALL

Citation : 2017 Latest Caselaw 2098 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Jageshwar @ Jage & Others vs State Of U.P. & Others on 7 July, 2017

Bench: Tarun Agarwala, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 47539 of 2009
 

 
Petitioner :- Jageshwar @ Jage & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dheeraj Singh Bohra,Anil Sharma
 
Counsel for Respondent :- C.S.C.,Ramendra P. Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vivek Chaudhary,J.

For orders, see our order of date passed in Writ-C No.49326 of 2009 (Ramesh Chandra Shamra and others vs. State of U.P. and others).

Order Date :- 7.7.2017

(Vivek Chaudhary,J.) ( Tarun Agarwala,J.)

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