Keshav Prasad vs State Of U.P.
2017 Latest Caselaw 2094 ALL

Citation : 2017 Latest Caselaw 2094 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Keshav Prasad vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1624 of 2011
 

 
Appellant :- Keshav Prasad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shikhar Anand
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Nobody is present to argue the appeal on behalf of the appellant.

Sri M.Y.Ansari, learned AGA for the State is present.

List after six weeks.

Order Date :- 7.7.2017

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