Ram Ashish & 11 Ors. vs State Of U.P.
2017 Latest Caselaw 2092 ALL

Citation : 2017 Latest Caselaw 2092 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Ram Ashish & 11 Ors. vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1613 of 2011
 

 
Appellant :- Ram Ashish & 11 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijesh Yadav 'Vijay',M.P. Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri M.Y.Ansari, learned AGA for the State is present.

On the request of of Sri M.P.Yadav, learned Counsel for the appellants, list after three weeks.

Order Date :- 7.7.2017

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