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Ratipal Yadav & Ors. vs State Of U.P.
2017 Latest Caselaw 2087 ALL

Citation : 2017 Latest Caselaw 2087 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Ratipal Yadav & Ors. vs State Of U.P. on 7 July, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1311 of 2011
 

 
Appellant :- Ratipal Yadav & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri Sushil Mishra, learned counsel for the appellants is present alongwith Sri M.Y.Ansari, learned AGA for the State.

As prayed, list after six weeks.

Order Date :- 7.7.2017

IA

 

 

 
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