Guru Charan vs State Of U.P.
2017 Latest Caselaw 2086 ALL

Citation : 2017 Latest Caselaw 2086 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Guru Charan vs State Of U.P. on 7 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1312 of 2011
 

 
Appellant :- Guru Charan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Kr. Verma
 
Counsel for Respondent :- Govt. Advocate,Srees Kumar Srivastava
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Nobody is present to argue the appeal on behalf of the appellant.

Sri M.Y.Ansari, learned AGA for the State is present.

List after six weeks.

Order Date :- 7.7.2017

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