Citation : 2017 Latest Caselaw 2082 ALL
Judgement Date : 7 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1305 of 2011 Appellant :- Shyam Ji Tiwari @ Shyamu Respondent :- State Of U.P. Counsel for Appellant :- Ashok Bajpai Counsel for Respondent :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list.
Nobody is present to argue the appeal on behalf of the appellant.
Sri M.Y.Ansari, learned AGA for the State is present.
List after six weeks.
Order Date :- 7.7.2017
IA
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!