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Irfan Ali And Others vs State Of U.P.And Another
2017 Latest Caselaw 2081 ALL

Citation : 2017 Latest Caselaw 2081 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Irfan Ali And Others vs State Of U.P.And Another on 7 July, 2017
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 38194 of 2010
 

 
Applicant :- Irfan Ali And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Faneesh Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Sunil Kr.Srivastava
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of applicant.

Learned counsel for the Opposite Party No.2 submits that matter be adjudicated on merits.

List after two weeks from today.

Order Date :- 7.7.2017

Swati

 

 

 
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