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Barkhu Ram And Another vs State Of U.P.And Another
2017 Latest Caselaw 2078 ALL

Citation : 2017 Latest Caselaw 2078 ALL
Judgement Date : 7 July, 2017

Allahabad High Court
Barkhu Ram And Another vs State Of U.P.And Another on 7 July, 2017
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 28934 of 2010
 

 
Applicant :- Barkhu Ram And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sumit Goyal
 
Counsel for Opposite Party :- Govt. Advocate,D.K. Pandey
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicants submits that he will argue the matter on the next date.

List after two weeks from today.

Meanwhile rejoinder affidavit, if any, be filed within a week.

He further informs that one of applicant Barkhu Ram has died.

Order Date :- 7.7.2017

Swati

 

 

 
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