Najma And Others vs State Of U.P. & Another
2017 Latest Caselaw 2077 ALL

Citation : 2017 Latest Caselaw 2077 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Najma And Others vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 27493 of 2010
 

 
Applicant :- Najma And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rahul Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri Rahul Kumar Tripathi, learned counsel for the applicants.

List after four weeks from today.

Order Date :- 7.7.2017

Swati

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