Bhupendra Pratap Singh And Others vs State Of U.P. & Another
2017 Latest Caselaw 2071 ALL

Citation : 2017 Latest Caselaw 2071 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Bhupendra Pratap Singh And Others vs State Of U.P. & Another on 7 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22445 of 2010
 

 
Applicant :- Bhupendra Pratap Singh And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Santosh Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri Santosh Shukla, learned counsel for the applicants.

List after four weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 7.7.2017

Swati

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