Shakeel Ahmad vs The General Manager (Appellate ...
2017 Latest Caselaw 2067 ALL

Citation : 2017 Latest Caselaw 2067 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Shakeel Ahmad vs The General Manager (Appellate ... on 7 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- SERVICE SINGLE No. - 4836 of 2003
 

 
Petitioner :- Shakeel Ahmad
 
Respondent :- The General Manager (Appellate Authority ) Canara Bank And 4
 
Counsel for Petitioner :- O.N. Tripathi,Raghvendra Kumar Singh-Ii,Shiv Shanker Singh,Sunil Sharma
 
Counsel for Respondent :- Mahesh Chandra,Puneet Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 7.7.2017

psd

(Vivek Chaudhary,J.)

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