Rajendra Singh vs State Of U.P.
2017 Latest Caselaw 2064 ALL

Citation : 2017 Latest Caselaw 2064 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Rajendra Singh vs State Of U.P. on 7 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 513 of 2003
 

 
Revisionist :- Rajendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rana M.P.Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vivek Chaudhary,J.

It is informed that counsel for the revisionist Sri Rana M.P. Singh has expired.

Let card notice be issued.

Order Date :- 7.7.2017

psd

(Vivek Chaudhary,J.)

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