Raj Bahadur And Another vs State Of ...
2017 Latest Caselaw 2062 ALL

Citation : 2017 Latest Caselaw 2062 ALL
Judgement Date : 7 July, 2017

Allahabad High Court

Raj Bahadur And Another vs State Of ... on 7 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 165 of 2003
 

 
Revisionist :- Raj Bahadur And Another
 
Opposite Party :- State Of U.P.Thru.Distt.Magistrate Bahraich
 
Counsel for Revisionist :- Brij Raj Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vivek Chaudhary,J.

It is informed that counsel for revisionist Sri Brij Raj Tripathi had expired.

Hence, let card notice be issued.

Order Date :- 7.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App