Citation : 2017 Latest Caselaw 2058 ALL
Judgement Date : 7 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11894 of 2017 Applicant :- Tulsi Sharma Opposite Party :- State Of U.P. Counsel for Applicant :- Ashutosh Yadav,Prabhakar Dwivedi,Shyam Lal Counsel for Opposite Party :- G.A. Hon'ble Raghvendra Kumar,J.
As prayed, put up on 12.07.2017.
Order Date :- 7.7.2017
Swati
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