C/M Combridge Academy Society And ... vs Asst. Registrar, Firm Society & ...
2017 Latest Caselaw 2042 ALL

Citation : 2017 Latest Caselaw 2042 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

C/M Combridge Academy Society And ... vs Asst. Registrar, Firm Society & ... on 6 July, 2017

Bench: Arun Tandon, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 163 of 2017
 

 
Appellant :- C/M Combridge Academy Society And Another
 
Respondent :- Asst. Registrar, Firm Society & Chits, Bareilly Reg. & 4 Ors
 
Counsel for Appellant :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Anurag Pathak
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

This case is passed over on the illness slip of Sri Prabhakar Awasthi, learned counsel for the appellant.

List on 14th July,2017 peremptorily.

Order Date :- 6.7.2017

Akbar

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