Neeraj Kumar vs Smt. Sheela Chaudhary And Another
2017 Latest Caselaw 2040 ALL

Citation : 2017 Latest Caselaw 2040 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Neeraj Kumar vs Smt. Sheela Chaudhary And Another on 6 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 953 of 2017
 

 
Appellant :- Neeraj Kumar
 
Respondent :- Smt. Sheela Chaudhary And Another
 
Counsel for Appellant :- Sanjay Pratap Singh,Shweta Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

There is a short delay of 20 days. It is condoned.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 6.7.2017

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