Varun Raxine Indian Pvt. Ltd. ... vs Arbitrator/District ...
2017 Latest Caselaw 2035 ALL

Citation : 2017 Latest Caselaw 2035 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Varun Raxine Indian Pvt. Ltd. ... vs Arbitrator/District ... on 6 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 838 of 2017
 

 
Appellant :- Varun Raxine Indian Pvt. Ltd. Muzaffar Nagar
 
Respondent :- Arbitrator/District Magistrate, Muzaffar Nagar And Another
 
Counsel for Appellant :- Vipin Chandra Dixit
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the appellant prays for and is allowed ten days' time to file the certified copy of the formal order.

Order Date :- 6.7.2017

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