Smt. Babita And 3 Others vs The Oriental Insurance Co. Ltd. ...
2017 Latest Caselaw 2030 ALL

Citation : 2017 Latest Caselaw 2030 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Smt. Babita And 3 Others vs The Oriental Insurance Co. Ltd. ... on 6 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2184 of 2017
 

 
Appellant :- Smt. Babita And 3 Others
 
Respondent :- The Oriental Insurance Co. Ltd. And 4 Others
 
Counsel for Appellant :- Vivek Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 6.7.2017

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