State Of U.P. vs Jamuna Prasad
2017 Latest Caselaw 2005 ALL

Citation : 2017 Latest Caselaw 2005 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

State Of U.P. vs Jamuna Prasad on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 506 of 1990
 

 
Appellant :- State Of U.P.
 
Respondent :- Jamuna Prasad
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Fakeer Chandra Singh,D.K. Pathak,S.P. Pathak
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. 1. As requested by learned counsel for the appellant, list in the next cause list.

Order Date :- 6.7.2017

Pachhere/-

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