State vs Shanbhu & 2 Others
2017 Latest Caselaw 2001 ALL

Citation : 2017 Latest Caselaw 2001 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

State vs Shanbhu & 2 Others on 6 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 576 of 1991
 

 
Appellant :- State
 
Respondent :- Shanbhu & 2 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for the appellant, list in the next cause list.

Order Date :- 6.7.2017

Pachhere/-

Download the LatestLaws.com Mobile App