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Sant Bax vs State
2017 Latest Caselaw 1998 ALL

Citation : 2017 Latest Caselaw 1998 ALL
Judgement Date : 6 July, 2017

Allahabad High Court
Sant Bax vs State on 6 July, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 13 of 1992
 

 
Appellant :- Sant Bax
 
Respondent :- State
 
Counsel for Appellant :- I.B.Singh,Ram Chandra Singh,Shailendra Kumar Singh,Vijay Pratap Singh
 
Counsel for Respondent :- Govt.Advocate,B.B. Saxena,Deepak Seth,Ms. Shikha Sinha
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for the appellant, list in the next cause list.

Order Date :- 6.7.2017

Pachhere/-

 

 

 
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