Km.Rambeti And Others vs State Of U.P.And Another
2017 Latest Caselaw 1997 ALL

Citation : 2017 Latest Caselaw 1997 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Km.Rambeti And Others vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34362 of 2010
 

 
Applicant :- Km.Rambeti And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sushil Singh,B.N. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC reveals that in compliance with the Court order the amount has not been deposited as directed.

Petition is dismissed for want of prosecution.

Office is directed to communicate order passed today in the Court concerned.

Order Date :- 6.7.2017

Swati

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