Jogendra @ Chhotu And Others vs State Of U.P.And Another
2017 Latest Caselaw 1995 ALL

Citation : 2017 Latest Caselaw 1995 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Jogendra @ Chhotu And Others vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34404 of 2010
 

 
Applicant :- Jogendra @ Chhotu And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Manvendra Singh,D.S.Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC dated 26.07.2011 reveals that "parties are not willing for mediation."

Petition is dismissed for want of prosecution.

Office is directed to communicate order passed today in the Court concerned.

Order Date :- 6.7.2017

Swati

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