Citation : 2017 Latest Caselaw 1990 ALL
Judgement Date : 6 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 6192 of 2010 Applicant :- Smt. Uma Mishra Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Chetan Chatterji Counsel for Opposite Party :- Govt. Advocate Hon'ble Raghvendra Kumar,J.
List revised.
Learned counsel for the applicant prays for and is granted time to seek instructions.
List after two weeks from today.
Order Date :- 6.7.2017
Swati
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